Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 140L] [Entire Act]

Union of India - Subsection

Section 140L(b) in The Companies (Indian Accounting Standards) Rules, 2015

(b)expectations about possible variations in the amount or timing of those cash flows;