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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(h) in Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011

(h)"Members of Gram Panchayat" means the elected members of that Gram Panchayat under clause (b) of sub-section-(l) of Section 12 of the Act;