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State of Odisha - Section

Section 20 in The Orissa Agricultural Produce (Development and Warehousing) Corporation Rules, 1959

20.

No payment shall be made out of the account of the Corporation unless the expenditure is covered by the financial estimate referred to in Sub-section (1) of Section 36 provided however, that the Executive Committee may at its discretion authorise expenditure being incurred in anticipation of such estimate. The statement of expenditure so incurred shall be submitted to the Board at its next meeting.