Orissa High Court
Khedu Nag vs Dig Of Police on 31 March, 2026
Author: Biraja Prasanna Satapathy
Bench: Biraja Prasanna Satapathy
IN THE HIGH COURT OF ORISSA AT CUTTACK
WP(C) No. 7516 of 2025
Khedu Nag ..... Petitioner
Mr. R.N. Prusty, Advocate
-versus-
DIG of Police, Group Course ..... Opposite Parties
C.R.P.F. Sonepat & Ors. Mr. P.K. Parhi, DSGI
along with
Mr. D. Gochhayat, CGC
Ms. K.R. Choudhury, Advocate
(Opp. Party No. 3)
CORAM:
THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY
ORDER
31.03.2026 Order No. 05
1. This matter is taken up through hybrid mode.
2. Heard learned counsel appearing for the Parties.
3. Learned counsel appearing for the Petitioner files a memo in Court seeking withdrawal of the writ petition. The same be kept in record.
4. Considering the memo, the writ petition stands disposed of.
(BIRAJA PRASANNA SATAPATHY) Judge Sneha Signature Not Verified Digitally Signed Signed by: SNEHANJALI PARIDA Reason: Authentication Location: High Court of Orissa, Cuttack Date: 06-Apr-2026 12:04:58 Page 1 of 1.