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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(2)(b) in The Maharashtra Krishna Valley Development Corporation Act, 1996

(b)to construct or cause to be constructed such dams, barrages, reservoirs, power houses, power structures, electrical transmission lines and substations, navigation works, irrigation, flood control and drainage canals and such other works and structures as may be required;