Rajasthan High Court - Jodhpur
Virendra Bhandri vs Sanwar Lal Verma on 2 April, 2019
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 320/2019 Virendra Bhandri
----Petitioner Versus Sanwar Lal Verma
----Respondent For Petitioner(s) : Mr. Sushil Solanki For Respondent(s) :
JUSTICE DINESH MEHTA Order 02/04/2019 Issue notice to the respondents nos.2 and 3, returnable within six weeks.
(DINESH MEHTA),J 34-CPGoyal/-
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