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State of Andhra Pradesh - Section
Section 85B in Andhra Pradesh Municipalities Act, 1965
85B. [ Composition of the Board. [Inserted by Act No. 6 of 2012, dated 20.4.2012.]
- The Board shall consist of a Chairperson five members as specified below:| (i) | Commissioner and Director ofMunicipal-Administration, Government of Andhra Pradesh.Ex-officio | Vice-Chairperson |
| (ii) | Secretary to Government, Information Technologyand Communications Department, Government of Andhra Pradesh or anExpert in Information Technology | Member |
| (iii) | An expert in valuation of building and landsfor assessment of property tax | Member |
| (iv) | President, Chamber of Municipal Chairman, AndhraPradesh Ex-officio | Member |
| (v) | One person in the category of AdditionalDirector of Municipal Administration appointed by the Government | Member-Secretary] |