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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(2) in Andhra Pradesh Oil Palm (Regulation of Production and Processing) Rules, 2008

(2)The occupier of a factory shall keep a record of such applications and shall after here verification................pass such orders for inclusion of the entries in the register within one month from the date of the application.