State Consumer Disputes Redressal Commission
Prem Shanker Agrawal vs President/Secretary, The Csio ... on 8 September, 2017
Daily Order ORDER
After arguing for some time, Sh. Prem Shankar Agrawal, Revision Petitioner/complainant, who is present in person, very graciously stated that let this revision petition be dismissed as withdrawn by issuing advice to the Forum below to decide the case expeditiously.
We order accordingly.
Accordingly, the Revision Petition is dismissed as withdrawn.
Spare copy be retained for the office record and all the three original paper-books be returned to the Revision Petitioner/complainant.
Certified copies of the order be sent to the Forum concerned.
Certified copies of the order be sent to the parties free of charge.