Section 2(a) in Andhra Pradesh Scheduled Areas Land Transfer Regulation, 1959
(a)"Agency tracts" means the Areas in the districts of East Godavari, West Godavari, Visakhapatnam Srikakulam, [Adilabad, Warangal, Khammamand Mhaboobnagar] [Inserted by Regulation II of 1970. w.e.f. date 1-12-63.] declared from time to time as Scheduled Areas by the President under sub-paragraph (1) of paragraph 6 of the Fifth Schedule to the Constitution;
