Supreme Court - Daily Orders
Indian Church vs Church Of North India Trust Association on 13 May, 2016
Bench: Pinaki Chandra Ghose, Amitava Roy
ITEM NO.15 COURT NO.10 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 776/2016
INDIAN CHURCH AND ANR. Petitioner(s)
VERSUS
CHURCH OF NORTH INDIA TRUST ASSOCIATION & ANR. Respondent(s)
(With appln. (s) for stay and office report)
Date: 13/05/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s)
Mr. K. Parasaran, Sr. Adv.
Mr. Pradeep Ranjan Tiwary, Adv.
Mr. Veneet Pandey, Adv.
Ms. Divya Roy,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned Senior counsel appearing for the petitioners.
Issue notice.
In the meanwhile, there shall be stay of further proceedings in Civil Suit No.21 of 2015 titled as “Indian Church and Anr. vs Church of North India Trust Association and Anr.” pending before the High Court of Himachal Pradesh.
(VISHAL ANAND) (SNEH LATA SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
VISHAL ANAND
Date: 2016.05.13
17:10:22 IST
Reason: