Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 270] [Entire Act] State of Punjab - Subsection Section 270(d) in Punjab Jail Manual, 1996 (d)take proper care of all property of whatever kind at any time entrusted to him and duly to account for the same whenever called upon so to do; and
