Jharkhand High Court
Mahadeo Minz & Others vs The Divisional Manager on 12 May, 2022
Author: Anil Kumar Choudhary
Bench: Anil Kumar Choudhary
IN THE HIGH COURT OF JHARKHAND AT RANCHI
M.A. No. 276 of 2013
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Mahadeo Minz & Others .... .... .... Appellants Versus The Divisional Manager, Oriental Insurance Co. Ltd., Ranchi & Anr.
.... .... .... Respondents
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CORAM: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY
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For the Appellants : Mr. Ashutosh Anand, Advocate For the Respondents : Mr. G.C. Jha, Advocate
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Order No.15 Dated- 12.05.2022 Heard the parties.
The learned counsel for the appellants prays for two weeks' time but the learned counsel for the respondents prays for six weeks' time.
Prayer for time is allowed as the last chance. List this appeal after six weeks.
Sonu-Gunjan/- (Anil Kumar Choudhary, J.)