Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(xii) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(xii)In case all the candidates selected are not reported for taking admission on the schedule date the un-filled seats may be filled up through 2nd & 3rd lists strictly respectively as per rules.