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[Cites 0, Cited by 0] [Section 1A] [Entire Act]

State of Haryana - Subsection

Section 1A(5) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(5)The Pro Vice-Chancellor shall exercise general control over the affairs of those branches of University administration that are assigned to him by the Vice-Chancellor and shall give effect in those branches to the decisions of the authorities of University.