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Bombay High Court

Ipcl Laboratories Ltd vs Awadesh Singh Yadav And Others on 9 December, 2019

Author: Bharati Dangre

Bench: Bharati Dangre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

         LETTER PATENT APPEAL NO. 270 OF 2009
                           In
             REVIEW PETN. IN WP 86 OF 2009

 Awadesh Singh Yadav And Ors.                              ....Appellant
            V/S
 Labour And Enforcement Officer Dadra And               ....Respondent

Nagar Haveli And Ors.

WITH LETTER PATENT APPEAL NO. 83 OF 2010 In WRIT PETITION 2791 OF 2009 Ipcl Laboratories Ltd ....Appellant V/S Awadesh Singh Yadav And Others ....Respondent None For Appellant in LPA 270/2009 T.R.Yadav i/b R.v. Paranjpe for R.No 2 in LPA 270/2009 and Appellent in LPA 83/2010 CORAM : THE CHIEF JUSTICE & SMT. BHARATI DANGRE, JJ DATE : 9th December, 2019 P.C. :

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