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Mohd. Salim Shaikh Alias Shaikh Mohd. ... vs Abdul Rehman Shaikh (Deceased) And ... on 26 August, 2019

                                                                               JSB



                                             Before: M.W. Chandwani
                                             Prothonotary & Senior Master.
                                             Date: 26th August, 2019

CALLED OUT FOR DISMISSAL :

13.   TPACL/132/2017                  )   None present for the Applicant.
      TP/1264/2015                    )
                                      )   P.C.:       Record reveals that on several
14.   TPACL/283/2018                  )   occasions, Applicant remained absent.
      TP/128/1983                     )
                                      )   Today also, none appeared on behalf of
                                      )   Applicant. It appears that Applicant is not
                                      )   interested in prosecuting instant Chamber
                                      )   Orders.
                                      )
                                      )   In view thereof, instant Applications are
                                      )   dismissed in default. No order as to costs.



26-08-2019

Prothonotary and Senior Master ::: Uploaded on - 28/08/2019 ::: Downloaded on - 28/08/2019 21:23:57 :::