Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 16C in The Maharashtra Electricity (Supply) Rules, 1963

16C. Provision for not leaving headquarters and accepting any private employment during suspension.

- While under suspension under section 10 a member shall not leave his headquarters without prior permission of the State Government and also shall not take up any other employment.)