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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1)(xxii) in The M.P. Bhoj (Open) University Adhiniyam, 1991

(xxii)to determine standards and to specify conditions for the admissions of students to courses of study of the University which may include examination, evaluation and any other method of testing;