Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 12 in Punjab Social Security Fund Regulations, 2005 12. Powers to Issue Directions. - The State Government may issue directions from time to time as it may deem proper for the better and smooth operation and functioning of the Fund.
