Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Jharkhand - Subsection Section 77(1) in Jharkhand Panchayat Raj Act, 2001 (1)Making a plan for minor reservoirs up to the limit of an specified area, having ownership on them and managing the same;
