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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Himachal Pradesh - Subsection

Section 17(2)(r) in Himachal Pradesh Technical University Act, 2014

(r)to exercise such other powers and perform such other functions as may be conferred or imposed upon it by or under this Act or the Regulations for achieving the objects of the University.