Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Meghalaya - Subsection Section 29(h) in Martin Luther Christian University Act, 2005 (h)The fee to be charged for admission to the examinations, Degree, Diplomas, Certificates, Charters and other academic distinctions of the University of the University;
