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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(4) in The Inchek Tyres Limited and National Rubber Manufacturers Limited (Nationalisation) Act, 1984

(4)The salaries and allowances of the Commissioner and other persons appointed under this section shall be defraved out of the Consolidated Fund of India.