Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The Tyre Corporation Of India Limited (Disinvestment Of Ownership) Act, 2007 1. Short title. This Act may be called the Tyre Corporation of India Limited (Disinvestment of Ownership) Act, 2007.
