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Rajasthan High Court - Jaipur

Rays Power Experts Private Limited vs Rajasthan Electricity Regulatory ... on 17 February, 2022

Bench: Akil Kureshi, Sudesh Bansal

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR
              D.B. Civil Writ Petition No. 17505/2019

Hindustan Petroleum Corporation Limited
                                                                   ----Petitioner
                                    Versus
State Of Rajasthan
                                                                 ----Respondent

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106. D.B. Civil Writ Petition No. 3492/2021 For Petitioner(s) : Mr. R.N. Mathur, Sr. Adv. assisted by Mr. Prateek Mathur Mr. Rajendra Prasad, Sr. Adv. assisted by Mr. Siddharth Bapna Mr. Sandeep Taneja Mr. Siddharth Sharma on behalf of Ms. Sukriti Kasliwal Ms. Alisha Chopa for Ms. Suruchi Kasliwal Mr. Ravi Chirania Mr. Dinesh Kumar Garg Mr. Shiven Gupta Mr. Ashish Sharma for Mr. Champeshwar Goyal For Respondent(s) : Mr. R.D. Rastogi, ASG with Mr. Akshay Bhardwaj through VC Mr. M.S. Singhvi, AG with Mr. Sheetanshu Sharma & Mr. Siddhant Jain Mr. Kapil Bardhar Ms. Susan Mathew Mr. M.L. Goyal Ms. Dolly Sharma HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE SUDESH BANSAL Order 17/02/2022 Considering the issues involved, let the present petition alongwith connected group of cases be listed for final hearing on 15.03.2022.

Applications for early hearing where ever filed, stand disposed of in view of the above order.

(SUDESH BANSAL),J (AKIL KURESHI),CJ BRIJ MOHAN GANDHI/50-156 (Downloaded on 19/02/2022 at 09:37:00 PM) Powered by TCPDF (www.tcpdf.org)