Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Securities And Exchange Board Of India - Subsection Section 6(c) in Securities And Exchange Board Of India (Merchant Bankers) Regulations, 1992 (c)a person directly or indirectly connected with the applicant has not been granted registration by the Board;
