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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(3) in Rajasthan Ayurved Nursing Council Act, 2012

(3)The President or the Vice-President of the Council shall hold office for three years from the date of his/her election or so long as he/she is a member of the Council, whichever is earlier but he/she shall be eligible for re-election if he/she is a member of the Council.