Section 10(2) in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985
(2)An application for a pass shall contain the following particulars, that is to say -(i)the name and address of the applicant;(ii)the number of the licence for sale or the permit for possession, of poppy straws held by the applicant;(iii)the quantity of poppy straws to be transported;(iv)the place from which poppy straws are to be transported;(v)the place to which poppy straws are to be transported:(vi)the route by which the poppy straws will be transported;(vii)the name and address of the person from whom poppy straws will be obtained;(viii)the period for which the pass is required to be valid;
