Delhi High Court - Orders
Mep Hydrabad Banalore Toll Road Pvt. Ltd vs National Highways Authority Of India on 12 July, 2024
Author: Sachin Datta
Bench: Sachin Datta
$~1 (Original Side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.A. (COMM) 11/2021 and CCP (O) 8/2021
MEP HYDRABAD BANALORE TOLL ROAD PVT. LTD.
.....Petitioner
Through: Mr. Sarfaraz Khan, Mr. Mirza Amir
Baig and Mr. Abdu Wahid, Advs.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA .....Respondent
Through: Mr. Manish Kr. Bishnoi and Mr.
Khubaib Shakeel, Advs. for NHAI.
Mr. Rajesh Kr. Gautam, Adv. alongwith
Mr. Anant Gautam, Mr. Dinesh Sharma,
Ms. Kavitoli and Ms. Shivani Sagar,
Advs. for R-3.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 12.07.2024
List on 19.07.2024.
SACHIN DATTA, J
JULY 12, 2024/r
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