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Delhi High Court - Orders

Mep Hydrabad Banalore Toll Road Pvt. Ltd vs National Highways Authority Of India on 12 July, 2024

Author: Sachin Datta

Bench: Sachin Datta

                             $~1 (Original Side)
                             *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         ARB.A. (COMM) 11/2021 and CCP (O) 8/2021
                                       MEP HYDRABAD BANALORE TOLL ROAD PVT. LTD.
                                                                            .....Petitioner
                                                   Through: Mr. Sarfaraz Khan, Mr. Mirza Amir
                                                            Baig and Mr. Abdu Wahid, Advs.
                                                   versus

                                       NATIONAL HIGHWAYS AUTHORITY OF INDIA .....Respondent
                                                    Through: Mr. Manish Kr. Bishnoi and Mr.
                                                             Khubaib Shakeel, Advs. for NHAI.
                                                             Mr. Rajesh Kr. Gautam, Adv. alongwith
                                                             Mr. Anant Gautam, Mr. Dinesh Sharma,
                                                             Ms. Kavitoli and Ms. Shivani Sagar,
                                                             Advs. for R-3.

                                       CORAM:
                                       HON'BLE MR. JUSTICE SACHIN DATTA
                                                    ORDER
                             %                      12.07.2024

                                       List on 19.07.2024.




                                                                                                                           SACHIN DATTA, J
                             JULY 12, 2024/r




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/07/2024 at 03:33:19