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State of Punjab - Section

Section 23 in The Punjab Chaukidara Rules

23. [ [Substituted by Punjab Government Notification No. 32719, dated the 24th November, 1934.]

Every village headman and village watchman shall in like manner report to the officer in charge of the Police Station within the limits of which his village or beat is situate, the appearance of any epidemic disease among people or animals in his village or beat, and shall report to the patwari on demand the total number of deaths caused thereby, and shall also supply to the best of his ability any local information which the Deputy Commissioner may require.]