(1)All recognized teaching in connection with the University courses shall be conducted under the control of the Academic Council by teachers of the University, and shall include lecturing, laboratory work and other teaching conducted in accordance with any syllabus prescribed by the Regulations.(2)[ * * * * *] [Sub-section (2) rep. by Act 24 of 1943, s.4. ](3)The authorities responsible for organizing such teaching shall be prescribed by the Statutes.(4)The courses and curricula shall be prescribed by the Ordinances and, subject thereto, by the Regulations.(5)[ * * * *] [Sub-section (5) omitted by Act 5 of 1952, s.7. ]
