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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Bihar - Subsection

Section 31(2)(i) in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964

(i)to acquire by gift, purchase, lease or otherwise any property, movable or immovable, which may be necessary for the purposes of the school and to construct, alter and maintain any building or buildings for the purposes of the school;