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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Telangana - Subsection

Section 90(5) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(5)The provisions of Rules 67 to 88 shall apply in relation to the conduct of an adjourned poll before it was so adjourned.