Section 13 in The Shri Jagannath Temple Rules, 1960
13. Conditions of service of existing employees.
- The remuneration of such officers and employees shall, with effect from the date of the commencement of the Act, be as may be determined by the State Government in consultation with the Committee and their other conditions of service shall be the same as may be provided by regulations made under Clause (a) of Section 31 :Provided that pending such fixation, the Committee, may advance to the said officers and employees such sums in respect of their employment as the Committee may deem fit having regard to the nature of the duties of the respective officers and employees and all such advances shall be adjusted at the time when their remuneration is fixed in accordance with this rule.
