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Calcutta High Court (Appellete Side)

Union Of India And Another vs Dilip Kumar Pal And Others on 2 November, 2017

Author: Patherya

Bench: Patherya

                                                     1

    s/l.7
02.11.2017

.                            F. M. A. 3724 of 2014
    pk


                     Union of India and another
                              Versus
                     Dilip Kumar Pal and others

None appears for the parties even at the third call. The Registry of this Court is directed to issue notice on the standing counsel for the Central Government and file appropriate affidavit of service to that effect on the next date of hearing.

Matter is adjourned for a fortnight. Photostat certified copy of this order, if applied for, be given to the parties on urgent basis.

(Patherya, J.) (Rajasekhar Mantha, J.) 2