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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(1)(g) in The Orissa Grama Rakshi Rules, 1969

(g)not be entitled to relinquish his post by resignation or otherwise without giving to the [Superintendent of Police of the District] [Substituted vide Orissa Gazette Part III-A/26.10.1984.] a notice in writing for a period of not less than two months and without surrendering his appointment certificate, uniform and all the records, registers and documents that they may be with him or maintained by him as a Grama Rakshi;