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[Cites 0, Cited by 0] [Section 93(6)] [Section 93] [Entire Act]

State of Rajasthan - Subsection

Section 93(6)(f) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(f)revenue officers other than village revenue officers known as lambardars; Ipatels or by any other name, remunerated by a share of, or commission on, the amount of land revenue collected by them but who do not discharge any police functions;