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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Maharashtra - Subsection

Section 75(2) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(2)Not less than four members shall form a quorum of whom atleast two shall be outsiders having special knowledge of the subject for which the academic staff members is selected.