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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(b) in The Rajasthan Electricity Regulatory Commission (Deviation Settlement Mechanism and related matters) Regulations, 2017

(b)`Actual injection' in a time-block means electricity in MW or MWh exbus generated or supplied by the seller, as the case may be, measured by the Interface meters;