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[Cites 0, Cited by 0] [Section 301(1)] [Section 301] [Entire Act]

State of Maharashtra - Subsection

Section 301(1)(e) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(e)defend any suit or other legal proceedings brought against the Council or any municipal officer or servant in respect of anything done or omitted to be done by them, respectively, in their official capacity;