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[Cites 0, Cited by 0] [Section 34(8)] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(8)(c) in First Statutes of the Jai Narayan Vyas University Jodhpur

(c)an order of a court restraining dealings with the policy or any amount realised thereon, the Registrar shall not-