Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(3) in The Bengal Tanks Improvement Act, 1939 (3)"co-operative society" means a society registered under [the Bengal Co-operative Societies Act, 1940] [Words and figures substituted by W.B. Act 19 of 1949.];
