Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

Greater Bengaluru City Corporation -

Section 17(3)(b) in The Bangalore City Civil Court Act, 1979

(b)to the District Court in other cases.";