Section 61(3) in Jammu and Kashmir Co-Operative Societies Act, 1989
(3)[ A Primary Agricultural Credit Society shall abide by the prudential norms including capital to risk weighted assets radio prescribed by the Registrar in consultation with the National Bank.][Inserted by Act No. X of 2010, Dated 28.4.2010, w.e.f. 29.4.2010.]
