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Delhi High Court - Orders

Sunil Dutt vs Poddar Prayagshala on 14 July, 2025

                          $~12
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 4717/2012
                                    SUNIL DUTT                                                            .....Petitioner
                                                 Through: None.
                                                 versus
                                    PODDAR PRAYAGSHALA            .....Respondent
                                                 Through: None.
                                    CORAM:
                                    HON'BLE MR. JUSTICE ANISH DAYAL
                                                                  ORDER

% 14.07.2025

1. No one appears for the parties.

2. List on 07th November 2025.

3. In the meantime, counsel for parties who have not filed their synopsis, will cross check the Court file and if synopsis are not on record, the same may be filed not exceeding five pages with PDF references to the Court file, along with a list of citations they wish to rely upon, synopsising the contentions. Same will be exchanged between the counsels at least a week before the next date.

4. Order be uploaded on the website of this Court.

ANISH DAYAL, J JULY 14, 2025/RK This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/07/2025 at 22:32:46