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State of Uttar Pradesh - Section

Section 28 in The U.P. Technical Education Department Non-Gazetted Technical Service Rules, 1988

28. Criteria for crossing efficiency bar.

- No person shall be allowed to cross-
(i)the first efficiency bar unless his work and conduct is found to be satisfactory and unless his integrity is certified, and
(ii)the second efficiency bar unless he has worked diligently and to the best of his ability, his work and conduct is found to be satisfactory and unless his integrity is certified.