Calcutta High Court
Board Of Trustees For The Port Of Cal vs The Peoples'Engineering & Motor Works on 16 September, 2022
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-41
ORDER SHEET
CS/605/1985
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
BOARD OF TRUSTEES FOR THE PORT OF CAL.
VS
THE PEOPLES'ENGINEERING & MOTOR WORKS
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 16th September, 2022.
The Court : None appears for the parties.
Let the matter be dismissed for default.
(SUGATO MAJUMDAR, J.) A. Dey