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State of Bihar - Section

Section 207 in Bihar Chaukidari Manual

207.

The annual cost of uniforms for each dafadar and chaukidar respectively, should be worked out on the basis of the list supplied from time to time, to all indenting Officers by the Inspector-General of Prisons, for the following articles:-Half the cost of-one jumper,one haversack, one pagri, andone cross belt, one-fourth of the cost of one belt,one-fourth of the cost of one brass badge, andone-third of the cost of one dark lantern.For each chaukidar half the cost of-one Jumper,one pagri,one cross belt; andone haversack,one-fourth of the cost of one leather belt, andone-tenth of the cost of one badge.Dark lanterns are obtained from the firm which in the opinion of the District Magistrate provides the best lanterns at the lowest price. The railway fright and other incidental charges for these lanterns will be met from the Uniform Fund.Note. - Where there is a sufficient surplus balance to the credit of the Chaukidari Uniform Fund, Chaukidars may be supplied with a blanket or a jersey and dafadars with both a blanket and a jersey costing not more than Rs. 4-8-10 each. No additional assessment should be made in Order to provide this additional equipment.