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State of Madhya Pradesh - Section

Section 22 in M.P. Minor Mineral Rules, 1996

22. Period of quarry lease [..........] [Omitted by Notification No. F-19-10-99-XII-2, dated 30-5-2001.].

- The period for which a quarry lease [.....] [Omitted by Notification No. F-19-10-99-XII-2, dated 30-5-2001.] may be granted or renewed shall be as shown in the table below :-
S. No. Name of the Minerals Period
    In case of individual In case of Co-operative Society
(1) (2) (3) (4)
[1 [Omitted by Notification No. 19-01-2003-XII-2, dated 01-09-2005.] .........................................................Omitted
2 .........................................................Omitted
3 .........................................................Omitted.]
4 Limestone when used in kilns for manufacture of lime used asbuilding material. Ten years with renewal clause. Ten years with renewal clause.
5 Flagstone-Natural sedimentary rock which is used forflooring, roof top etc. and used in cutting and polishingindustry. Ten years with renewal clause. Ten years with renewal clause.
6 Stone for making gitti by mechanical crushing (i.e. use forcrusher). Ten years with renewal clause. Ten years with renewal clause.
7 Bentonite/Fuller’s earth Five years with renewal clause. Five years with renewal clause.
8 Clay for chimney Bhatta and tiles industry. Ten years with renewal clause. Ten years with renewal clause.
9 Ordinary Sand. Bajri. Two years without renewal clause. Two years without renewal clause.
10 Ordinary clay for making bricks, pots tiles etc. exceptchimney Bhatta. two years without renewal clause. Two years without renewal clause.
11. Stone. Boulder, Road metal, Gitti. Dhoka, KJianda, Dressedstones, Rubble, Chips. Three years without renewal clause. Three years without renewal clause.
12. Murrum. Two years without renewal clause. Two years without renewal clause.
13. Lime Kankar. Two years without renewal clause. Two years without renewal clause.
14. Gravel. Two years without renewal clause. Two years without renewal clause.
15. Lime shell. Two years without renewal clause. Two years without renewal clause.
16. Rehmitti. Two years without renewal clause. Two years without renewal clause.
17 Slate when used for building material. Two years without renewal clause. Two years without renewal clause.
18. Shale when used for building Material. Two years without renewal clause. Two years without renewal clause.
19. Any other minor mineral not specified above. Two years without renewal clause. Two years without renewal clause.